Ancha Bhavani Sankar vs Ghanta Ramani Kumari
2021 Latest Caselaw 5627 AP

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                           MAIN CASE No.A.S.No.82 of 2020
                                     PROCEEDING SHEET

Sl.No     DATE                                                               Office
                                            ORDER

Note 31.12.2021 RRR, J

I.A.No.1 of 2020

There shall be stay of all further proceedings pursuant to the judgment and decree dated 25.09.2019 in O.S.No.85 of 2016 on the file of the XI Additional District Judge, Tenali subject to the condition of the petitioner depositing 50% of the decretal amount along with costs within a period of eight weeks.

_________ RRR, J Js.