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Mohammed Haneef vs Shaik Abdul Subahan
2021 Latest Caselaw 5626 AP

Citation : 2021 Latest Caselaw 5626 AP
Judgement Date : 31 December, 2021

Andhra Pradesh High Court - Amravati

Mohammed Haneef vs Shaik Abdul Subahan on 31 December, 2021

      THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

APPEAL SUIT No.2074 of 2018

JUDGMENT:-

Learned counsel for the appellants submits that the

matter has been compromised out of the Court and the

appellants have instructed him to withdraw the appeal.

In view of the above submission, this appeal is

dismissed as withdrawn. There shall be no order as to costs.

Miscellaneous petitions, pending if any, shall stand

closed.

___________________________________ JUSTICE R.RAGHUNANDAN RAO Date : 31-12-2021 RJS

THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

`

APPEAL SUIT No.2074 of 2018

Date : 31-12-2021

RJS

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