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Chitra Jyothi, vs The Government Of Andhra Pradesh,
2021 Latest Caselaw 5555 AP

Citation : 2021 Latest Caselaw 5555 AP
Judgement Date : 28 December, 2021

Andhra Pradesh High Court - Amravati

Chitra Jyothi, vs The Government Of Andhra Pradesh, on 28 December, 2021

          HON'BLE SRI JUSTICE U.DURGA PRASAD RAO

W.P.NO.5809 OF 2013

ORDER:-

When the matter is taken up for hearing today, while filing a copy of

the common judgment, dated 10-12-2021 in W.A.No.1145 of 2017 and

W.P.No.6855 of 2012 and batch passed by a Division Bench of this court,

Sri Andapalli Sanjeev Kumar, the learned counsel for the petitioner would

submit that this writ petition may be disposed of in terms of the said

common judgment. The learned Government Pleader for Education reported

no objection.

In view of the above submission, this writ petition is disposed of in

terms of the common judgment, dated 10-12-2021 in W.A.No.1145 of 2017

and W.P.No.6855 of 2012 and batch.

No order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed in

consequence.

________________________ U.DURGA PRASAD RAO,J

28th DECEMBER,2021 TSNR

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