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Chowdhary Kalyanchand And 12 ... vs C.R.Vasundhara Devi And 32 Others
2021 Latest Caselaw 5528 AP

Citation : 2021 Latest Caselaw 5528 AP
Judgement Date : 27 December, 2021

Andhra Pradesh High Court - Amravati
Chowdhary Kalyanchand And 12 ... vs C.R.Vasundhara Devi And 32 Others on 27 December, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: S.A.No.477 of 2018

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

27.12.2021 MVR, J Transferred It is represented on behalf of the appellants to I/O folder that this second appeal is connected to S.A.No.475 before correction of 2018 and S.A.No.476 of 2018 that arise out of another judgment in a batch of appeals.

Registry is directed to tag on the second appeal to the above two (2) second appeals.

List during last week of March, 2022.

_______ MVR, J EPS

 
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