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Majji Kotama Swamy vs Tummala Seetha Rama Lakshmi
2021 Latest Caselaw 5527 AP

Citation : 2021 Latest Caselaw 5527 AP
Judgement Date : 27 December, 2021

Andhra Pradesh High Court - Amravati
Majji Kotama Swamy vs Tummala Seetha Rama Lakshmi on 27 December, 2021
 HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No.: S.A.No.610 of 2021

                           PROCEEDING SHEET

Sl.                                                                      Office
       DATE                             ORDER
No                                                                       Note

1.    27.12.2021 MVR, J
                                  S.A.No.610 of 2021
                                                                        Transferred
                                                                        to I/O
                         Heard Sri Sai Gangadhar Chamarty, learned      folder
                                                                        before
                counsel for the appellant.                              correction

                         It is brought to the notice of this Court by
                learned counsel for the appellant that against the
                same decree and judgment of the appellate Court,
                S.A.No.419 of 2021 preferred by the respondent is

pending and requested to tag on the second appeal to it.

This second appeal be tagged to S.A.No.419 of 2021.

List both the second appeals during 3rd week of March, 2022.

_______ MVR, J EPS

 
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