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Aravapalli Srikanth Subba Rao vs Sri Sitarama Dairy Pvt. Limited ...
2021 Latest Caselaw 5523 AP

Citation : 2021 Latest Caselaw 5523 AP
Judgement Date : 27 December, 2021

Andhra Pradesh High Court - Amravati
Aravapalli Srikanth Subba Rao vs Sri Sitarama Dairy Pvt. Limited ... on 27 December, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: C.M.A.No.285 of 2009

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

3 27.12.2021 Dr. KMR, J

Heard both sides.

Reserved for judgment.

___________ Dr. KMR,J Gvl

 
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