V M Sundaram vs Nemallapudi Kowndinya
2021 Latest Caselaw 5476 AP

Citation : 2021 Latest Caselaw 5476 AP
Judgement Date : 24 December, 2021

Andhra Pradesh High Court - Amravati

V M Sundaram vs Nemallapudi Kowndinya on 24 December, 2021

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.AS.No.172 of 2020
                          PROCEEDING SHEET

Sl.                                                                  Office
                                     ORDER

No DATE Note 24.12.2021 RRR, J Post on 05.01.2022.

In the meanwhile, there shall be stay of further proceedings pursuant to the judgment and decree dated 03.12.2019 in O.S.No.36 of 2014 on the file of V Additional District Judge, Tirupathi, for a period of three weeks.

________ RRR, J

RJS

Download the LatestLaws.com Mobile App