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Talasila Sailaja, vs Talasila Anasuya,
2021 Latest Caselaw 5418 AP

Citation : 2021 Latest Caselaw 5418 AP
Judgement Date : 21 December, 2021

Andhra Pradesh High Court - Amravati
Talasila Sailaja, vs Talasila Anasuya, on 21 December, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
TUESDAY, THE TWENTY FIRST DAY OF DECEMBER
TWO THOUSAND AND TWENTY ONE .
:PRESENT: BME
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO in "

 

IA No. 2 OF 2021
IN
AS NO: 385 OF 2021
Between:
1. Talasila Sailaja, aged about 40 years, W/o. Late Srinivasa Rao, R/o 7-5-5/3,
Anjaneya Nagar, Ganganammapet, Tenali. .
2. Talasila Nageswara Rao, aged about 23 years, S/o. Late Srinivasa Rao, Hindu,
R/o. 7-5-5/3 , Anjaneya Nagar, Ganganammapet, Tenali.
3. Talasila Amaranadh, aged about 22 years, S/o. Late Srinivasa Rao, Hindu, aged
about 22 years, R/o. 7-5-5/3, Anjaneya Nager, Ganganammapet, Tenali.
AND ...Petitioners/ Appellants / Defendants No. 1 to 3

Talasila Anasuya, W/o. Late Nageswara Rao, aged about 65 years, R/o.
Ganganammapet, Tenali. .
...Respondent / Plaintiff

Petition under order 39 rules 1 & 2 and Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition, the High Court may
be pleased to stay all further proceedings including execution proceedings in judgment
and decree dated 5.11.2019 passed in O.S.No. 77 of 2015 by the Court of the XI Addl
District Judge, Tenali, Guntur District, pending disposal of the AS No. 385 of 2021, on
the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of Sri MARELLA RADHA
Advocate for the Petitioners / Appellant(s) and the court while directing issue of notice to
the Respondents herein to show cause as to why this application should not be
complied with, made the following order: (The receipt of this order will be deemed to be
the receipt of notice in the case).

ORDER

"There shall be stay of passing of final decree in the trial Court, till 21.01.2022."

SD/- MSURYANADHA REDDY ASSISTANT-REGISTRAR ITTRUE COPY// ip

i \ a 4 a

For ASSISTANT REGISTRAR

To,

the XI Addl District Judge, Tenali, Guntur District

Smt. Talasila Anasuya, W/o. Late Nageswara Rao, aged about 65 years, R/o. Ganganammapet, Tenali.( By RPAD)

One CC to SRI. MARELLA RADHA Advocate [OPUC]

One spare copy

ARO N>

_ HIGH COURT

RRRJ

DATED:21/12/2021 _

NOTE : POST ON 21.01.2022.

ORDER

IA NO. 2 OF 2021 IN AS.NO.385 OF 2021

STAY

or

ea Deo

,

. . a

ma Pe Oe te EOS reg are pk NF

 
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