V.V.Giri S/O. Venkateswarlu, vs The Superintending Engineer And 4 ...
2021 Latest Caselaw 5417 AP

    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


      HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
                          AND
         HON'BLE Ms. JUSTICE B. S. BHANUMATHI


               WRIT PETITION No.1448 OF 2019


V. V. Giri, S/o Venkateswarlu, aged about 48 years,
Senior Assistant, O/o Dam Maintenance Division,
NSRSS Project, Sunnipenta, Kurnool District
                                               ...         Petitioner

             Versus

1. The Superintending Engineer,
   Dam Maintenance Circle, NSRSS Project,
   NSRS Srisailam Project, Srisailam Dam East,
   Kurnool District.

2. The Executive Engineer, Dam Maintenance Circle,
   NSRS Srisailam Project, Sunnipeta, Kurnool District

3. The Chief Engineer (P), Water Resources Department,
   Kurnool District.

4. The Engineer-in-Chief (Admn), Water Resources
   Department, Vijayawada, Krishna District.

5. The State of Andhra Pradesh, represented by its
  Principal Secretary, Water Resources Department,
  Secretariat, Velagapudi, Guntur District.
                                              ...    Respondents

Counsel for the petitioners : Mr. R. Rajasekhara Rao, Advocate

Counsel for the respondents : 1. Mr. K. Bheema Rao, Learned Government Pleader, Services-III

2. Mr. A. Jagannadharao, Learned Government Pleader, Municipal Administration & Urban Development ORAL JUDGMENT Date: 21.12.2021

(Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

As prayed for by Mr. Rangarajula Rajasekhara Rao, learned

counsel for petitioner, the Writ Petition stands disposed of as

withdrawn.

2. It is recorded that the learned counsel for petitioner had

filed a letter seeking withdrawal on 14.12.2021.

3. Mr. K. Bheema Rao, learned Government Pleader,

Services-III and Mr. A. Jagannadharao, learned Government

Pleader, Municipal Administration & Urban Development, are

present.

4. Miscellaneous petitions, if any, pending also stand

disposed of.

________________________________ (AHSANUDDIN AMANULLAH,J)

________________________ (B. S. BHANUMATHI,J)

Note: Furnish CC by 23.12.2021 B/O MP

HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Ms. JUSTICE B. S. BHANUMATHI

WRIT PETITION No.1448 OF 2019

Date : 21-12-2021

Note: Furnish CC by 23.12.2021 B/O MP