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Tanigunta Saradamma vs Navuru Chandra Kanth
2021 Latest Caselaw 5386 AP

Citation : 2021 Latest Caselaw 5386 AP
Judgement Date : 20 December, 2021

Andhra Pradesh High Court - Amravati
Tanigunta Saradamma vs Navuru Chandra Kanth on 20 December, 2021
          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

SECOND APPEAL No.195 of 2019

JUDGMENT:-

Sri C.B.Rammohan Reddy, learned counsel for the appellant

reports no instructions. Since this matter is already posted for

dismissal, the Second Appeal is dismissed for non-prosecution. No

costs.

Interim order, if any, stands vacated and all pending

petitions, if any, shall stand closed.

_______________________________ JUSTICE M.VENKATA RAMANA

Date : 20.12.2021 KA

 
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