Citation : 2021 Latest Caselaw 5371 AP
Judgement Date : 20 December, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.R.C.No.818 of 2021
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
2. 20.12.2021 DR,J
I.A.No.3 of 2021
(on being mentioned)
This application is filed with a prayer to post
this criminal revision case under the caption 'for being
mentioned' to correct the criminal appeal number as
Crl.A.No.102 of 2014 instead of Crl.A.No.100 of 2014
which is reflecting in the prayer portion of the order,
dated 10.12.2021 passed in I.A.No.2 of 2021 in
Crl.R.C.No.818 of 2021 by this Court.
Heard.
Learned counsel for the petitioner submits that
this revision is actually filed against the judgment
passed in Crl.A.No.102 of 2014 on the file of learned
III Additional Sessions Judge, Bhimavaram, but in the
petition, due to typographical mistake the criminal
appeal number was wrongly mentioned as
Crl.A.No.100 of 2014. Hence, he prays to rectify the
same by correcting the said number, which is
reflecting in the prayer portion of the order, dated
10.12.2021 passed in I.A.No.2 of 2021 in
Crl.R.C.No.818 of 2021 by this Court
Perused the order.
In view of the above, in the order, dated
10.12.2021 passed in I.A.No.2 of 2021 in
Crl.R.C.No.818 of 2021 by this Court, the words
'Crl.A.No.102 of 2014' shall be replaced in the palce
of 'Crl.A.No.100 of 2014'.
Accordingly this petition is allowed.
Registry is directed to furnish the amended
copy of the order, forthwith.
______
DR,J
ikn
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.:Crl.P.No.4271 of 2020
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
1.
05.10.2020 LK,J
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MAIN CASE NO.: Crl.P.No. of 2020 PROCEEDING SHEET
Sl.No. Date ORDER OFFICE NOTE
17.08.2020 LK,J
At request of learned Additional Public Prosecutor, post after one week for obtaining instructions.
Print the name of Sri Suresh Kumar Routhu, learned Special Public Prosecutor for NCB.
_____ LK, J IKN/KA HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.P.No. 2253 + 2273 of 2020 PROCEEDING SHEET
Sl.No. Date ORDER OFFICE NOTE
17.08.2020 LK,J
Learned counsel for the petitioners submits that he has filed some material papers vide S.R.No.25179 of 2020.
List the matter on 20.08.2020. Registry is directed to place all the papers filed by the learned counsel on record.
_____ LK, J IKN/KA
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