Bathina Jaya Lakshmi vs Bathinaraju Sonaraju
2021 Latest Caselaw 5305 AP

         THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR

AND THE HONOURABLE DR. JUSTICE K.MANMADHA RAO

FAMILY COURT APPEAL No.31 of 2020

JUDGMENT:(Per Hon'ble Sri Justice C.Praveen Kumar)

As per the letter dated 13.11.2021 addressed by the learned

counsel for the petitioner to the Registry, the matter is posted under the

caption 'for withdrawal'.

2. In view of the settlement arrived at, this appeal is dismissed as

withdrawn. No costs.

All pending miscellaneous petitions if any, shall stand closed.

________________________

JUSTICE C.PRAVEEN KUMAR

______________________________

DR. JUSTICE K.MANMADHA RAO

Date: 16.12.2021

Pab THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR AND THE HONOURABLE DR. JUSTICE K.MANMADHA RAO

FAMILY COURT APPEAL No.31 OF 2020

DATE: 16.12.2021

Pab