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The Branch Manager, The National ... vs Smt. Vadamala Rama Subbamma And 3 ...
2021 Latest Caselaw 5304 AP

Citation : 2021 Latest Caselaw 5304 AP
Judgement Date : 16 December, 2021

Andhra Pradesh High Court - Amravati
The Branch Manager, The National ... vs Smt. Vadamala Rama Subbamma And 3 ... on 16 December, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: C.M.A.No.222 of 2008

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

16.12.2021 Dr. KMR, J

Heard both sides.

Reserved for judgment.

___________ Dr. KMR,J

Gvl

 
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