M. Markandiah vs G. Nagamani
2021 Latest Caselaw 5266 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: CRP.No.2269 of 2019 and CMA No.317 of 2019

                            PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE

17    15.12.2021   CPK, J & Dr.KMR, J

In view of the judgment of Full Bench reported in G.V.Ranga Rao and another vs. A.P.State Electricity Board Engineers Association and another [(2001) 5 ALT 553], the matter is posted under the caption 'for being mentioned'.

Heard learned counsel for appellant and learned counsel for respondents.

Learned counsel for appellant seeks time to verify the judgment of Full Bench.

List on 17.12.2021.

___________ CPK, J

____________ Dr.KMR, J SJ