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Yallankula Nukaraju vs State Of A.P., Rep By Pp.,
2021 Latest Caselaw 5259 AP

Citation : 2021 Latest Caselaw 5259 AP
Judgement Date : 15 December, 2021

Andhra Pradesh High Court - Amravati

Yallankula Nukaraju vs State Of A.P., Rep By Pp., on 15 December, 2021

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.R.C.No.1691 OF 2007 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

11. 15.12.2021 On the request made by Sri C.Sharan Reddy, learned counsel for the petitioner/revisionist, to enable him to place the relevant judgments in support of his .

submissions, if any, list on 17.12.2021.

No further time will be granted.

________ RNT,J Scs

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