Chief General Manager ... vs G.Satyanarayana
2021 Latest Caselaw 5217 AP

Citation : 2021 Latest Caselaw 5217 AP
Judgement Date : 14 December, 2021

Andhra Pradesh High Court - Amravati

Chief General Manager ... vs G.Satyanarayana on 14 December, 2021

                                                                                   32
               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

  MAIN CASE: W.A. No.1268 of 2017

                              PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                    OFFICE
                                                                                         NOTE
No.

10.   14.12.2021                        (Through physical mode)


                         Heard Mr. Metta Chandra Sekhar Rao, learned counsel for
                   the appellants, and also Ms. Poppuri Priyanvitha, learned counsel
                   representing Mr. Vedula Srinivas, learned counsel for the
                   respondent, at length.

Reserved for judgment.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

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