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K Mallikarjuna vs Smt Kathi Krishnamma
2021 Latest Caselaw 5215 AP

Citation : 2021 Latest Caselaw 5215 AP
Judgement Date : 14 December, 2021

Andhra Pradesh High Court - Amravati
K Mallikarjuna vs Smt Kathi Krishnamma on 14 December, 2021
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: CMA.No.255 of 2021

                               PROCEEDING SHEET

Sl.
                                         ORDER

No DATE

3. 14.12.2021 CPK, J & Dr.KMR, J

I.A.No.1 of 2021

Heard learned counsel for petitioners.

Sri K.Sita Ram, learned counsel for respondents, seeks time for placing on record judgments in support of the plea.

List on 15.12.2021.

___________ CPK, J

___________ Dr.KMR, J sj

 
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