The Andhra Pradesh Public Service ... vs J Venkat Balaji
2021 Latest Caselaw 5184 AP

       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI



HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &

         HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

                        WRIT APPEAL No.762 of 2021

                              (Through physical mode)

The Andhra Pradesh Public Service Commission,
Rep. by its Secretary, New R & B Building,
M.G. Road, Vijayawada - 530010.
                                                           .. Appellant
       Versus

J. Venkat Balaji, S/o. S. Jyothi,
Aged about 29 years, Occ: Unemployed,
R/o:H.No.16-199/D, Devaraya Reddy Street,
Chittoor District, A.P.-517001 and another.
                                                           .. Respondents

Counsel for the appellant : Mr. R.V. Mallikarjuna Rao Counsel for respondent No.1 : Mr. Y. Balaji

ORAL JUDGMENT

Dt: 13.12.2021

(per Prashant Kumar Mishra, CJ)

This writ appeal is preferred against the order dated 29.07.2021

passed by the learned single Judge in W.P.No.11057 of 2021.

In the course of hearing, Mr. R.V. Mallikarjuna Rao, learned standing

counsel for the appellant, seeks permission of the Court to withdraw the writ

appeal with liberty to the appellant to file a fresh appeal if the occasion so

warrants after the selection process is completed.

Mr. Y. Balaji, learned counsel for respondent No.1/writ petitioner, has

no objection.

Accordingly, the writ appeal is dismissed as withdrawn with the liberty

as prayed for. No costs. Pending miscellaneous applications, if any, shall

stand closed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

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