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Ms. Kalpana vs Unknown
2021 Latest Caselaw 5170 AP

Citation : 2021 Latest Caselaw 5170 AP
Judgement Date : 10 December, 2021

Andhra Pradesh High Court - Amravati
Ms. Kalpana vs Unknown on 10 December, 2021
           HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                          A.S.No.827 of 2012

JUDGMENT:

Ms. Kalpana, learned counsel appearing on behalf of Sri C. Subodh,

learned counsel for the appellant, submits that the appellant has

instructed them to withdraw the appeal and seeks leave to withdraw the

appeal.

Accordingly, the appeal is dismissed as withdrawn. There shall be

no order as to costs. As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

_________________________ R. RAGHUNANDAN RAO, J.

10th December, 2021 Js.

2 RRR,J A.S.No.827 of 2012

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.827 of 2012

10th December, 2021 Js.

 
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