Smt Koppu Kamalavathi vs Smt Nirmala Devi Jalan
2021 Latest Caselaw 5084 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.20 of 2015
                                      PROCEEDING SHEET
Sl.      Date                                   ORDER                               OFFICE
No.                                                                                  NOTE
21    08.12.2021   MVR,J                                                            Tr. to I-
                                                                                    O folder
                         Heard learned counsel for the respondents and reply of      before
                                                                                    correcti
                   learned counsel for the appellants.                               ons if
                                                                                      any.
                     'For judgment', list on 15.12.2021.                            Pl.verify
                                                                                        .

________ MVR,J Pab