Pasalapudi Kanaka Ratnamala, vs Smt.Kallakuri Mangatayaru,
2021 Latest Caselaw 5080 AP

     THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR

AND THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

APPEAL SUIT No.937 of 2016

JUDGMENT:- (Per Hon'ble Sri Justice C.Praveen Kumar)

Pursuant to a letter, dated 03.12.2021, filed by the learned

counsel for the appellant to the Registrar (Judicial), the matter is

listed under the caption "For withdrawal".

2. Learned counsel for the appellant stated that the matter has

been settled and as such, seeks permission to withdraw this

appeal.

3. Permission is accorded.

4. Accordingly, this Appeal Suit is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this Appeal Suit

shall stand closed.

_______________________________ JUSTICE C.PRAVEEN KUMAR

_______________________________ JUSTICE RAVI NATH TILHARI

Date : 08.12.2021 sj

THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR AND THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

APPEAL SUIT No.937 of 2016

Date : 08.12.2021

sj