Citation : 2021 Latest Caselaw 5044 AP
Judgement Date : 7 December, 2021
HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.A.No.385 of 2015
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
04. 07.12.2021 CPK,J & RNT,J
List tomorrow, i.e. on 08.12.2021 "for judgment".
_________ CPK, J
_________ RNT, J Dsr
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