Puli Sitamahalakshmi vs Varre Lakshmi
2021 Latest Caselaw 5043 AP

Citation : 2021 Latest Caselaw 5043 AP
Judgement Date : 7 December, 2021

Andhra Pradesh High Court - Amravati

Puli Sitamahalakshmi vs Varre Lakshmi on 7 December, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL No.1108 of 2000
                               PROCEEDING SHEET
Sl.   Date                                ORDER                        OFFICE
No.                                                                     NOTE
33 07.12.2021   MVR,J

                        Heard Sri Venkateswara Rao Gudapati, learned
                counsel for the appellant and Smt. Pulipati Radhika,
                learned counsel for the respondents.

For judgment, list on 20.12.2021.

_____ MVR,J RR

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