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Shaik Karimullah , vs T.Suvarna David And Another,
2021 Latest Caselaw 4993 AP

Citation : 2021 Latest Caselaw 4993 AP
Judgement Date : 6 December, 2021

Andhra Pradesh High Court - Amravati
Shaik Karimullah , vs T.Suvarna David And Another, on 6 December, 2021
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.R.C.No.2150 of 2006

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 06.12.2021 RNT,J

"Separate judgment is delivered, dismissing the Crl.R.C."

_________ RNT, J Dsr

 
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