Tupakula Munaaf, vs Maseed Moulali.
2021 Latest Caselaw 3282 AP

Citation : 2021 Latest Caselaw 3282 AP
Judgement Date : 31 August, 2021

Andhra Pradesh High Court - Amravati

Tupakula Munaaf, vs Maseed Moulali. on 31 August, 2021

                   HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.: S.As.Nos.226 of 2004
                                 PROCEEDING SHEET
Sl.      Date                               ORDER                               OFFICE
No.                                                                              NOTE

      31.08.2021    MVR,J:
                          Heard Sri B.Srinivasa Rao, learned counsel for Sri
                    B.Adinarayana Rao, learned counsel for the respondents

and reply of Sri G.Ramachandra Rao, learned counsel for Sri G.Peddababu, learned counsel for the appellant.

Judgment reserved.

______ MVR,J Rns

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