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Gannamani Venkateshwara Rao vs The Gram Panchayat,
2021 Latest Caselaw 3277 AP

Citation : 2021 Latest Caselaw 3277 AP
Judgement Date : 31 August, 2021

Andhra Pradesh High Court - Amravati

Gannamani Venkateshwara Rao vs The Gram Panchayat, on 31 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.83 of 2014

JUDGMENT:

Ms.Neelima, learned counsel for Sri G.Krishna Murthy,

learned counsel for the appellant, represents that there are no

instructions from the appellant.

2. In the circumstances, this second appeal is dismissed for

non-prosecution. No costs.

3. Consequently, miscellaneous petitions pending if any, shall

stand closed.

4. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 31.08.2021 Pab

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