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Kandukuri Seetharavamma vs Kandukuri Satyanarayana
2021 Latest Caselaw 3260 AP

Citation : 2021 Latest Caselaw 3260 AP
Judgement Date : 27 August, 2021

Andhra Pradesh High Court - Amravati

Kandukuri Seetharavamma vs Kandukuri Satyanarayana on 27 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.854 of 2012

JUDGMENT:

Sri G.Kondala Rao, learned counsel for the appellants

requests permission to withdraw the second appeal informing

that the parties have entered into a compromise.

2. Permission is granted.

3. Accordingly, this second appeal is dismissed as withdrawn.

No costs.

4. Consequently, miscellaneous petitions pending if any, shall

stand closed.

5. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 27.08.2021 Pab

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