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Sriram Subrahmanyam Chetty vs B.A. Subba Raghavamma Died
2021 Latest Caselaw 3256 AP

Citation : 2021 Latest Caselaw 3256 AP
Judgement Date : 27 August, 2021

Andhra Pradesh High Court - Amravati

Sriram Subrahmanyam Chetty vs B.A. Subba Raghavamma Died on 27 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.360 of 2013

JUDGMENT:

Sri C.Subodh, learned counsel for the appellants represents

that the parties have entered into compromise and requests

permission to withdraw the second appeal.

2. Permission is granted.

3. Accordingly, this second appeal is dismissed as withdrawn.

No costs.

4. Consequently, miscellaneous petitions pending if any, shall

stand closed.

5. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 27.08.2021 Pab

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