Smt. G.Nagarthnamma, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3207 AP

                      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI



MAIN CASE NO.: W.P.No.2946 of 2021
                                     PROCEEDING SHEET

Sl.No.       Date                              ORDER                         OFFICE
                                                                              NOTE

 05.     26.08.2021     MGR, J


                                 Learned counsel for the petitioner seeks
                        time to file judgments of this Court wherein, in
                        similar circumstances, the suspension-cum-show
                        cause notice has been set aside and the matter
                        was remanded back to the respondents by way

of a memo.

Post on 09.09.2021 'for orders'.

Interim order granted earlier is extended till then.

______ MGR, J Vjl