Rajasekhara Rao vs Unknown
2021 Latest Caselaw 3204 AP

          HON'BLE SRI JUSTICE C. PRAVEEN KUMAR

AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

CONTEMPT CASE No.959 of 2021

JUDGMENT : (Per Hon'ble Sri Justice C. Praveen Kumar)

When the matter is taken up for hearing, Sri Rangarajula

Rajasekhara Rao, learned counsel appearing for the petitioner

submits that the order dated 16.12.2020 passed in W.P.No.21790

of 2020 is complied with.

Recording the said submission made by the learned

counsel for the petitioner, the Contempt Case is closed. No order

as to costs.

As a sequel, miscellaneous petitions, if any, pending shall

stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ B. KRISHNA MOHAN, J

Date : 26-08-2021 Gvl/ks

HON'BLE SRI JUSTICE C. PRAVEEN KUMAR AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

CONTEMPT CASE No.959 of 2021

Date : 26-08-2021

Gvl