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Smt. A. Rukminamma Died vs M/S. A.K.R. Minerals Private ...
2021 Latest Caselaw 3203 AP

Citation : 2021 Latest Caselaw 3203 AP
Judgement Date : 26 August, 2021

Andhra Pradesh High Court - Amravati

Smt. A. Rukminamma Died vs M/S. A.K.R. Minerals Private ... on 26 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.761 of 2010

JUDGMENT:

In view of the letter dated 23.08.2021, requesting

permission to withdraw the second appeal, permission is granted

to withdraw the same.

2. Accordingly, this second appeal is dismissed as withdrawn.

No costs.

3. Consequently, miscellaneous petitions pending if any, shall

stand closed.

4. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 26.08.2021 Pab

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