Madiga Orugallu Hanumanthu 3 ... vs T. Subbarathnamma Another
2021 Latest Caselaw 3202 AP

Citation : 2021 Latest Caselaw 3202 AP
Judgement Date : 26 August, 2021

Andhra Pradesh High Court - Amravati

Madiga Orugallu Hanumanthu 3 ... vs T. Subbarathnamma Another on 26 August, 2021

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: MACMA No.556 of 2006

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

13 (Through Video-Conferencing) 27.08.2021

At the request of Mr. C. Prakash Reddy, learned counsel for the appellant, list after three weeks for filing a copy of judgment passed in the connected appeal which is said to have been disposed of on 10.08.2007.




                                                      NINALA JAYASURYA, J
                                                                            cbs
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE

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