Expand

January February March April May June July August September October November December

Pingala Lalitha. vs Bendithabvudu. 4 Others.
2021 Latest Caselaw 3201 AP

Citation : 2021 Latest Caselaw 3201 AP
Judgement Date : 26 August, 2021

Andhra Pradesh High Court - Amravati

Pingala Lalitha. vs Bendithabvudu. 4 Others. on 26 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.548 of 2001

JUDGMENT:

At request of learned counsel for the appellant and in view

of the memo filed on 02.08.2021, requesting permission to

withdraw the second appeal, permission is granted to withdraw

the same.

2. Accordingly, this second appeal is dismissed as withdrawn.

No costs.

3. Consequently, miscellaneous petitions pending if any, shall

stand closed.

4. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 26.08.2021 Pab

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition