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25.08.2021 Mgr vs Unknown
2021 Latest Caselaw 3190 AP

Citation : 2021 Latest Caselaw 3190 AP
Judgement Date : 25 August, 2021

Andhra Pradesh High Court - Amravati
25.08.2021 Mgr vs Unknown on 25 August, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: C.R.P.No.932 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NOTE NO.

01. 25.08.2021 MGR,J Though learned counsel for the petitioner after arguing at length failed to convince this Court as to how the impugned order passed by the Court below whereby the documents were ordered to be sent for expert opinion is illegal, he still seeks time for making his further submissions relying on certain judgments.

Post on 31.08.2021.

______ MGR,J CSR

 
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