The State Of Ap vs M J Viswa Shanthi,
2021 Latest Caselaw 3187 AP

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           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                      MAIN CASE: W.A.No.22 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                            OFFICE
                                                                                 NOTE
No.


                                (Taken up through video conferencing)

7.    25.08.2021          Mr. M.R.Tagore, learned counsel for the respondent

submits that copies of the material papers filed by the learned Government Pleader were served upon him today and, therefore, some time may be granted to go through the same and also to place judgments which have bearing on the issues raised in this matter.

Prayer is allowed.

List this matter after 2(two) weeks.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM