K.Subrahmanyam, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3185 AP

                                                                                 53

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No:      W.A.No.303 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                     ORDER                                OFFICE
No.                                                                                    NOTE




                                 (Taken up through video conferencing)


7.    25.08.2021         Heard Mr. V.V.N.Narayana Rao, learned counsel for the
                   appellants.
                         Also heard Mr. Y.Nagi Reddy, learned standing counsel
                   for respondent Nos.2 to 5.

Mr. K.Sateesh Kumar, learned Government Pleader for Energy appears for respondent No.1.

Hearing is concluded.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM