Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K. Kullayappa vs K.Kullayamma
2021 Latest Caselaw 3184 AP

Citation : 2021 Latest Caselaw 3184 AP
Judgement Date : 25 August, 2021

Andhra Pradesh High Court - Amravati
K. Kullayappa vs K.Kullayamma on 25 August, 2021
Bench: M.Venkata Ramana
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE TWENTY FIFTH DAY OF AUGUST, TWO THOUSAND AND TWENTY ON
> PRESENT : oes
THE HONOURABLE SRI JUSTICE M. VENKATA RAMANA
l.A.No. 1 of 2021
IN
S.A.No. 424 0f 2021

i

Between:- \ MB
K. Kullayappa, S/o. late Rangaiah. NO

    
  

,.Petitioner/Appellant/Deféndant

(Appellant in S.A.No. 424 of 2021
on the file of High Court)
AND
1.K. Kullayamma, W/o. Venkatesulu, Narpala Village & Mandal,
Ananthapuramu District, A.P.
2.G. Venkataramanamma, W/o. Meenakshi Naidu, Chennampalli Village,
B.K. Samudram Mandal, Ananthapuamu District.
3.Venkata Lakshmi, W/o. Mallikarjuna, Cultivation, Pillampalli Village,
Kalyandurg Mandal, Ananthapuamu District.
4.Ramadevi W/o. Ramachandra, Cultivation ,Modugupalli Village,
Putluru Mandal, Ananthapuramu District.
...Respondents/Plaintiffs
(Respondent in-do-)
Counsel for the Petitioner : SRET. SREEDHAR
Counsel for the Respondent

Petition under Section 151 of C.P.C., praying that in the circumstances
stated in the affidavit filed herein, the High Court may be pleased to stay
the operation of the judgment and decree dated 02-02-2021 passed in
A.S.No. 69 of 2019 by the District Court at Ananthapuramu, pending
disposal of S.A.No.424 of 2021 an the file of the High Court.

The Court while directing issue of notice to the Respondent herein to
show cause as to why this application should not be complied with, made
the following order. (The receipt of this order will be deemed to be the
receipt of notice in the case) .

ORDER:-~
"Heard,

In the circumstances, the trial Court is permitted to proceed on
with the final decree proceedings if any and shall not pass a final
decree, until further orders.

Notice."

Sd/- T. MADHAVI,"
ASSISTANT REGISTRAR

//TRUE COPY//

  

 

   

eH?

for ASSISTANT REGISTRAR
Contd..2...
 

To

1. The Principal District Judge, Ananthapuramu.

2. The Principal Senior Civil Judge at Ananthapuramu.

3.K. Kullayamma, W/o. Venkatesulu, Narpala Village & Mandal,
Ananthapuramu District, A.P.

4.G. Venkataramanamma, W/o. Meenakshi Naidu, Chennampalli Village,

5.68.K. Samudram Mandal, Ananthapuamu District.

6.Venkata Lakshmi, W/o. Mallikarjuna, Cultivation, Pillampalli Village,
Kalyandurg Mandal, Ananthapuamu District.

7.Ramadevi W/o. Ramachandra, Cultivation, Modugupalli Village,
Putluru Mandal, Ananthapuramu District,
(Addressees Nos. 3 to 7 BY RPAD)

8.Qne CC to Sri T. SREEDHAR, Advocate (OPUC)

9.One Spare Copy.

TKK
 

    

 
 

 

HIGH COURT

J

2

MVR

15-06-2021

@
a

DATED

ORDER

1.A.No. 1 of 2021

IN :

S.A.No. 424 of 2021

INTERIM DIRECTION AND NOTICE

ay 4 ods Gea Grad

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter