Citation : 2021 Latest Caselaw 3183 AP
Judgement Date : 25 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.73 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
13. 25.8.2021 CPK, J & BKM, J
Criminal Appeal is dismissed. (vide separate judgment)
___________ CPK, J
___________ BKM, J AMD/KSN
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