Doppalapudi Srinivasa Rao vs Doppalapudi Ramanaiah
2021 Latest Caselaw 3166 AP

Citation : 2021 Latest Caselaw 3166 AP
Judgement Date : 24 August, 2021

Andhra Pradesh High Court - Amravati

Doppalapudi Srinivasa Rao vs Doppalapudi Ramanaiah on 24 August, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.1517 of 2011
                               PROCEEDING SHEET
Sl.   Date                                ORDER                              OFFICE
No.                                                                           NOTE
06 24.08.2021

MVR,J

The second appeal is dismissed. No costs. (vide separate common judgment along with S.A.No.1445 of 2011)

_____ MVR,J RR

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