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Doppalapudi Ramanaiah, vs Doppalapudi Subbamma Died
2021 Latest Caselaw 3165 AP

Citation : 2021 Latest Caselaw 3165 AP
Judgement Date : 24 August, 2021

Andhra Pradesh High Court - Amravati
Doppalapudi Ramanaiah, vs Doppalapudi Subbamma Died on 24 August, 2021
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.1445 of 2011
                               PROCEEDING SHEET
Sl.   Date                                ORDER                              OFFICE
No.                                                                           NOTE
07 24.08.2021

MVR,J

The second appeal is dismissed. No costs. (vide separate common judgment along with S.A.No.1517 of 2011)

_____ MVR,J RR

 
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