Oka Ship Tanker Pte.Ltd vs Qian Tai 1
2021 Latest Caselaw 3162 AP

            HON'BLE SRI JUSTICE C. PRAVEEN KUMAR

AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

COMMERCIAL COURT APPEAL No.19 of 2021

JUDGMENT : (Per Hon'ble Sri Justice C. Praveen Kumar)

Sri N.Ashwani Kumar, learned counsel for the appellant

seeks permission of this Court to withdraw the present appeal

with liberty to challenge the order, if any, passed in the main suit

in COMS No.4 of 2021.

In view of the above, the request as sought for is accepted

and the Commercial Court Appeal is dismissed as withdrawn. No

costs.

As a sequel, miscellaneous petitions, if any, pending shall

stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ B. KRISHNA MOHAN, J

Date : 24-08-2021 Gvl

HON'BLE SRI JUSTICE C. PRAVEEN KUMAR AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

COMMERCIAL COURT APPEAL No.19 of 2021

Date : 24-08-2021

Gvl