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R. Venkateswara Rao, vs State, Rep. By Pp.,
2021 Latest Caselaw 3139 AP

Citation : 2021 Latest Caselaw 3139 AP
Judgement Date : 23 August, 2021

Andhra Pradesh High Court - Amravati

R. Venkateswara Rao, vs State, Rep. By Pp., on 23 August, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE : CRIMINAL R.C. No.68 OF 2006

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

3. 23.08.2021 BKM, J

Post on 25.08.2021.

Meanwhile, the office is directed to put up the Judgment filed by the learned counsel for the petitioner, vide USR No.31376 dated 02.07.2021 in the bundle.

_______ BKM,J Yvk

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