Duvvuru Aparna vs Duvvuru Narayana Reddy
2021 Latest Caselaw 3137 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.412 of 2021
                                     PROCEEDING SHEET
Sl.      Date                                  ORDER                                  OFFICE
No.                                                                                    NOTE
1     23.08.2021

   MVR,J                                                              Tr. to I-
                                                                                      O folder
                                                                                       before

I.A.No.1 of 2021 correcti Heard. ons if any.

For the reasons stated in the affidavit filed in support of Pl.verify this petition, delay of 241 days in representing the appeal . memo is condoned. Accordingly, this petition is allowed.

______ MVR,J

S.A.No.412 of 2021

List along with S.A.No.255 of 2020 on 02.09.2021.

______ MVR,J

I.A.No. 2 of 2021

In the meantime, to file certified copy of the decree and

judgment of the trial Court.

______ MVR,J

Pab