Citation : 2021 Latest Caselaw 3101 AP
Judgement Date : 18 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P. No.15690 of 2020
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
2. 18.08.2021 CMR, J
At request of learned counsel for the petitioner to submit copy of the judgment of the Apex Court relied on by him, post the matter on 24.08.2021.
________ CMR, J AKN
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!