Secunderabad Hotels Pvt Ltd, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3100 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: W.P.No.41495 of 2017

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

3. 18.08.2021 MGR, J Transferred to I/O Learned Assistant Government Pleader for folder before Civil Supplies after taking time to go through correction

the judgment of the Hon'ble Supreme Court reported in 2018 (2) SCC 97, still seeks time to file counter affidavit (formal counter) in this Writ Petition.

Time is granted to file counter affidavit as per the Writ Rules.

Post on 01.09.2021.

________ MGR, J EPS