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Kami Reddy Seetharami Reddy vs K.V.Jagadesh
2021 Latest Caselaw 3097 AP

Citation : 2021 Latest Caselaw 3097 AP
Judgement Date : 18 August, 2021

Andhra Pradesh High Court - Amravati
Kami Reddy Seetharami Reddy vs K.V.Jagadesh on 18 August, 2021
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.374 of 2000 + S.A.No.375 of 2000
                                PROCEEDING SHEET
Sl.   Date                                 ORDER                             OFFICE
No.                                                                           NOTE
24 18.08.2021

MVR,J

Since endorsement of the registry is that records are received from the lower court, as already arguments on behalf of both the parties are addressed in this matter, reserved for judgment.

_____ MVR,J RR

 
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