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P Ganesh vs The Lok
2021 Latest Caselaw 3078 AP

Citation : 2021 Latest Caselaw 3078 AP
Judgement Date : 17 August, 2021

Andhra Pradesh High Court - Amravati
P Ganesh vs The Lok on 17 August, 2021
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.16662 of 2021

                              PROCEEDING SHEET

Sl.
                                           ORDER

No DATE

2. 17.8.2021 CPK, J & BKM, J

Sri M.Karibasaiah, learned counsel for the petitioners, seeks time to place on record judgments, if any, in support of his plea.

List on 27.8.2021.

___________ CPK, J

___________ BKM, J AMD

 
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