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Gowram Thippa Reddy, vs Vuchala Sudarshan Reddy
2021 Latest Caselaw 3077 AP

Citation : 2021 Latest Caselaw 3077 AP
Judgement Date : 17 August, 2021

Andhra Pradesh High Court - Amravati
Gowram Thippa Reddy, vs Vuchala Sudarshan Reddy on 17 August, 2021
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.Nos.86, 71 & 73 of 2021

                            PROCEEDING SHEET

Sl.
                                        ORDER

No DATE

6. 17.8.2021 CPK, J & BKM, J

Judgment reserved.

___________ CPK, J

___________ BKM, J AMD

 
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