The State Of Andhra Pradesh, vs M/S. Southern Rocks And Minerals ...
2021 Latest Caselaw 3068 AP

Citation : 2021 Latest Caselaw 3068 AP
Judgement Date : 16 August, 2021

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs M/S. Southern Rocks And Minerals ... on 16 August, 2021

          HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No: W.A.Nos.218, 220, 221, 284, 287, 296, 339, 346, 347
and 350 of 2021

                             PROCEEDINGS SHEET
Sl.     DATE                                   ORDER                              OFFICE
No.                                                                                NOTE




      16.08.2021
                               (Taken up through video conferencing)

                         Heard Mr. P. Sudhakara Readdy, learned Additional
                   Advocate General appearing for the appellants.
                         Also heard Mr. P. Roy Reddy, learned counsel appearing
                   for the respondents in W.A.Nos.220 and 347 of 2021.

Arguments concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

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