Tirlangi Venkata Trinadha ... vs Shriram Chits Private Ltd.,
2021 Latest Caselaw 3067 AP

Citation : 2021 Latest Caselaw 3067 AP
Judgement Date : 16 August, 2021

Andhra Pradesh High Court - Amravati

Tirlangi Venkata Trinadha ... vs Shriram Chits Private Ltd., on 16 August, 2021

                 HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
                     MAIN CASE NO.:       C.R.P.No.741 of 2021
                               PROCEEDING SHEET
S.No.     Date                             ORDER                          OFFICE
                                                                           NOTE

        16.08.2021 DR, J

                           Learned counsel for the respondent has

submitted that they have filed judgments through USR No.14659 of 2021, on 09.08.2021.

Registry is directed to verify and place the same in the record.

Post next week.

_________ DR, J Pnr

Download the LatestLaws.com Mobile App